On Monday, the Apex Court adjourned till May 6 the hearing on the bail plea of former Tamil Nadu minister V Senthil Balaji, arrested by the Enforcement Directorate last year in connection with a money laundering case.

A bench of Justices Abhay S Oka and Ujjal Bhuyan deferred the matter after a lawyer appearing for the agency sought an adjournment saying Solicitor General Tushar Mehta was not available.

The lawyer told the bench that they have filed their reply in the matter. 

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